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Gauhati High Court Sets Aside CCI Order Imposing Penalty on Cement Company - (02 Sep 2024)

COMPANY

The Gauhati High Court has set aside an order passed by the Competition Commission of India (CCI) imposing a penalty of Rs. 5,00,000 on a Star Cement Company for not complying with its Director General's directions.

Tags : GAUHATI HIGH COURT   COMPETITION COMMISSION OF INDIA   STAR CEMENT COMPANY  

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