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Bombay HC Imposes Fine on Premier Stationery for Breaching Infringement Order Protecting Fevicol Mark - (02 Sep 2024)

INTELLECTUAL PROPERTY RIGHTS

The Bombay High Court has slapped a fine of Rs. 50 lakh on Premier Stationery Industries Pvt. Ltd. for breaching its earlier order restraining Premier from using the Fevicol trademark owned by Pidilite Industries.

Tags : BOMBAY HIGH COURT   FEVICOL   PIDILITE INDUSTRIES   PREMIER STATIONERY  

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