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Gau. HC: In Absence of Clear Guidelines for Recruitment Docs., Applicant Can’t be Denied Appointment - (30 Aug 2024)

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Gauhati High Court while hearing a petition for appointment of petitioner to the post of Junior Engineer, has held that if clear and proper guidelines regarding recruitment documents are absent, appointment to the job post cannot be denied to the applicant.

Tags : GAUHATI HIGH COURT   RECRUITMENT DOCUMENTS   APPOINTMENT  

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