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Finance Ministry Clarifies that Members of Queer Community Can Open Joint Bank Accounts - (30 Aug 2024)

BANKING

Ministry of Finance has issued a notification clarifying that members of the queer community can open a joint bank account and can also nominate their queer partner as a nominee in order to receive money in case of account holder’s death.

Tags : MINISTRY OF FINANCE   QUEER COMMUNITY   JOINT BANK ACCOUNTS  

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