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Scorpion on Shivling: Shashi Tharoor’s Remark Not Only Defames PM Modi but Also RSS & BJP - (30 Aug 2024)

CRIMINAL

Del. HC while dealing with a defamation complaint, has held that Shashi Tharoor’s ‘Scorpion on Shivling’ remark not only not only defame Shri Narendra Modi but the party represented by him i.e. BJP, including RSS and the members of the party for having accepted the leadership.

Tags : DELHI HIGH COURT   DEFAMATION   SHASHI THAROOR  

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