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Del HC: Regular Training to be Provided to Officers Holding Summary Security Force Court Proceedings - (29 Aug 2024)

SERVICE

Del. HC has directed mandatory regular trainings of officers holding the Summary Security Force Court (SSFC) proceedings under the Border Security Force (BSF) Act and Rules and stated that the Presiding Officers have to be sensitized on these matters in order to safeguard the rights of the accused.

Tags : DELHI HIGH COURT   REGULAR TRAININGS   SSFC   BORDER SECURITY FORCE  

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