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SC: All Vacancies in State Pollution Control Boards of NCR States to be Filled by 30th April, 2025 - (29 Aug 2024)

ENVIRONMENT

SC has directed that National Capital Region States will address the issue of filling in substantial vacancies in the State Pollution Control Boards on urgent basis and will endeavour to fill in the vacant posts, required to be filled in by directing recruitment, within a period of two months.

Tags : SUPREME COURT   SPCB   NCR   VACANT POSTS  

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