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Del. HC: Deepfake Going to be a Serious Issue, Government Needs to Act on it - (29 Aug 2024)

CYBER LAWS

Delhi High Court has held that deepfake technology is going to be a serious menace in the society and the Union Government has to act on the issue. The Court further stated that the antidote for fake AI would be technology only.

Tags : DELHI HIGH COURT   DEEPFAKE TECHNOLOGY   UNION GOVERNMENT  

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