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SC: Committee to Review Recommendation on MBBS Admissions for Aspirants With Mental Health Condition - (29 Aug 2024)

EDUCATION

Supreme Court has directed the expert committee constituted by the National Medical Council to review recommendation on MBBS admissions for aspirants with mental health condition under the quota for Persons With Disabilities (PwD).

Tags : SUPREME COURT   NATIONAL MEDICAL COUNCIL   MBBS ADMISSIONS  

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