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Supreme Court: Discontent Expressed Over Size of Apology Published by IMA - (28 Aug 2024)

CIVIL

Supreme Court while expressing discontent with the size of the apology published by Indian Medical Association's President Dr RV Asokan over statements made against the Court, has directed that physical copies of the published apology ads too be placed on record within one week.

Tags : SUPREME COURT   INDIAN MEDICAL ASSOCIATION   APOLOGY  

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