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SC: MoRTH Directed to Establish Portal & Toll Free Number for Complaints of Encroachment on Highways - (28 Aug 2024)

CIVIL

Supreme Court has directed the Ministry of Road Transport and Highways (MoRTH) to create a portal on which citizens can lodge complaints about the encroachments on highways and a facility of a toll-free number should also be created.

Tags : SUPREME COURT   TOLL FREE NUMBER   ENCROACHMENT  

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