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Bombay High Court: Temporary Relief Granted to US Fast-Food Giant "Burger King" - (27 Aug 2024)

INTELLECTUAL PROPERTY RIGHTS

Bombay High Court has granted temporary relief to United States food giant 'Burger King' and restrained a food joint based in Pune from using the trademark ‘Burger King’.

Tags : BOMBAY HIGH COURT   UNITED STATES   BURGER KING  

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