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SEBI: 5 Year Ban Imposed on Industrialist Anil Ambani for Diversion of Funds - (26 Aug 2024)

CAPITAL MARKET

The Securities and Exchange Board of India (SEBI) has imposed a ban of five years on industrialist Anil Ambani from the securities market for the diversion of funds of Reliance Home Finance Ltd.

Tags : SEBI   ANIL AMBANI   RELIANCE HOME FINANCE  

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