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Madras HC Says, Officers Must Adhere to Principles of Natural Justice before Impounding Passports - (17 Jun 2016)

Madras HC has held that Regional Passport Officers must adhere to principles of natural justice before impounding passports though the Passport Act, 1967 does not contain an expression provision to follow "Audi Alteram Partem" .

Tags : MADRAS HC   REGIONAL PASSPORT OFFICERS  

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