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Bom. HC: State Ordered to Create a Social Media Handle for Reporting Instances of Manual Scavenging - (23 Aug 2024)

CIVIL

Bom. HC has directed Department of Social Welfare to create a Social Media handle where citizens and non-governmental organisations can report instances of manual scavenging. This will aid the Social Welfare Department in its statutory duty to ensure that manual scavenging does not take place.

Tags : BOMBAY HIGH COURT   MANUAL SCAVENGING   SOCIAL WELFARE DEPARTMENT  

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