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Del. HC Issues Directions to Ensure Respectful Admission of EWS/DG Category in Pvt. Unaided Schools - (23 Aug 2024)

EDUCATION

Delhi High Court has issued a set of directions for addressing barriers faced by EWS/DG students and their parents in the admission process in all private unaided recognized schools under the EWS/DG category in the national capital and to ensure respectful and accessible admissions of such students.

Tags : DELHI HIGH COURT   EWS/DG CATEGORY   ACCESSIBLE ADMISSIONS  

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