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Bharat Pe Dispute: Delhi HC Refers Employment Agreement Dispute to Arbitration - (22 Aug 2024)

ARBITRATION

Delhi High Court while dealing with Bharat Pe’s plea seeking appointment of sole arbitrator in relation to a dispute regarding an employment agreement between Ashneer Grover and Bharat Pe, has referred the same to arbitration.

Tags : DELHI HIGH COURT   BHARAT PE   ASHNEER GROVER  

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