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SC: Contempt Notice to be Issued for Non-Compliance of Conditions Related to Tree Felling - (21 Aug 2024)

ENVIRONMENT

Supreme Court while dealing with the issue of enhancing the green cover in Delhi, has warned the authorities that if there is even slight non-compliance of conditions that are imposed while felling trees, it will issue contempt proceedings.

Tags : SUPREME COURT   NON-COMPLIANCE   CONTEMPT PROCEEDINGS  

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