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Kar. HC: State Directed to Take Steps Regarding Overcrowding in Govt. Hostels For SC/ST Students - (21 Aug 2024)

CIVIL

Karnataka High Court has directed the State to take steps regarding the overcrowding in hostels run by the Government in the State for Scheduled Caste and Scheduled Tribe students.

Tags : KARNATAKA HIGH COURT   OVERCROWDING   GOVT. HOSTELS  

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