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Del. HC: Centre Directed to Act Against Illegal Online Sale of Hookahs Without Proper Warnings - (21 Aug 2024)

CIVIL

Delhi High Court has directed the Centre to treat PIL seeking action against illegal online sale of hookahs without proper warning, as a representation and pass appropriate orders including necessary action in accordance with law within three months.

Tags : DELHI HIGH COURT   PIL   SALE OF HOOKAHS  

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