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SC: General Category Seat of Horizontal Reservation Can be Claimed by Reserved Category Candidate - (21 Aug 2024)

EDUCATION

SC has held that a meritorious reserved category candidate who is entitled to the General category of the said horizontal reservation on his own merit, will have to be allotted a seat from the said General category of the horizontal reservation.

Tags : SUPREME COURT   RESERVED CATEGORY   HORIZONTAL RESERVATION  

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