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SC Forms ‘National Task Force’ for Safety of Doctors and Medical Professionals - (20 Aug 2024)

CRIMINAL

Supreme Court while hearing the suo motu case over the rape and murder of a doctor at the RG Kar Medical College Hospital in Kolkata, has created a National Task Force for giving recommendations regarding safety of women across the country.

Tags : SUPREME COURT   NATIONAL TASK FORCE   MEDICAL PROFESSIONALS  

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