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Kar. HC: BBMP to Prepare Draft MoU Regarding Handing Over of Lakes for Maintenance - (20 Aug 2024)

CIVIL

Karnataka High Court has directed the Bruhat Bengaluru Mahanagara Palike (BBMP) to prepare a draft Memorandum of Understanding (MoU) regarding the handing over of lakes for maintenance to private parties.

Tags : KARNATAKA HIGH COURT   BBMP   MOU  

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