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CAS: Indian Wrestler Vinesh Phogat Did Not Commit any Indiscretion in Paris Olympics, 2024 - (20 Aug 2024)

CIVIL

Court of Arbitration for Sport (CAS) has refused Indian wrestler Vinesh Phogat’s plea of a silver medal in Paris Olympics, 2024 after she was disqualified due to her weight, and stated that there was no illegal or wrongful act on the part of the wrestler.

Tags : VINESH PHOGAT   CAS   WRONGFUL ACT  

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