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Del. HC: POCSO Act being Misused by Girl’s Family that Objects Her Romantic Relationship With a Boy - (14 Aug 2024)

CRIMINAL

Delhi High Court while granting bail to an accused in a POCSO case, has observed that POCSO Act, 2012 is being misused by family of girls that object to their romantic relationship with young boys as a result of which such boys languish in jail.

Tags : DELHI HIGH COURT   POCSO ACT   ROMANTIC RELATIONSHIP  

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