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To Review Effectiveness of Maharashtra Slum Areas Act, Bombay HC Constitutes Special Bench - (14 Aug 2024)

CIVIL

Bombay High Court has issued a notification for constitution of a special bench for hearing the PIL filed for comprehensive audit of the Maharashtra Slum Areas (Improvement, Clearance & Redevelopment) Act of 1971.

Tags : BOMBAY HIGH COURT   SPECIAL BENCH   PIL  

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