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Del. HC: Rajdeep Sardesai to Take Down Defamatory Video of BJP Leader Shazia Ilmi - (14 Aug 2024)

CIVIL

Delhi High Court has directed journalist Rajdeep Sardesai to take down video posted by him on ‘X’, showing BJP leader Shazia Ilmi allegedly abusing a video journalist of India Today. The Court has directed the removal of video till final disposal of the case.

Tags : DELHI HIGH COURT   RAJDEEP SARDESAI   SHAZIA ILMI  

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