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Gujarat HC Issues Notice to TOI and Indian Express for Misrepresenting Court Proceedings - (14 Aug 2024)

CIVIL

Gujarat High Court while issuing notices to editors of Times of India and Indian Express for giving a false and distorted version of court proceedings, has observed that observations in the Court are always tainted and give an impression that the Court has formed an opinion.

Tags : GUJARAT HIGH COURT   COURT PROCEEDINGS   TIMES OF INDIA   INDIAN EXPRESS  

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