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Delhi High Court: SEBI and RBI Directed Conclude Probe into Axis-Max Life Deal Scam Expeditiously - (13 Aug 2024)

CIVIL

In a Public Interest Litigation filed by BJP leader Subramanian Swamy alleging a scam of approximately ?5,100 crore in Axis Bank-Max Life deal, Delhi High Court has directed the regulators namely SEBI and RBI to complete the investigation in accordance with law as expeditiously as possible.

Tags : DELHI HIGH COURT   PUBLIC INTEREST LITIGATION   AXIS-MAX LIFE  

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