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SC: Reservations Expressed Over Observations Made by HC on Grant of Bail to Foreign National - (13 Aug 2024)

CRIMINAL

Supreme Court while hearing a bail application filed by a foreign national who was denied bail by Himachal Pradesh High Court, has expressed some reservations on the observations made by the High Court on grant of bail to non-citizens.

Tags : SUPREME COURT   FOREIGN NATIONALS   HP HIGH COURT  

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