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Supreme Court Closes Contempt Proceedings Against Patanjali Ltd. - (13 Aug 2024)

CONTEMPT OF COURT

Supreme Court while giving a stern warning, has closed contempt proceedings against Pantanjali Ltd its Managing Director Acharya Balkrishna and co-founder Baba Ramdev. The proceedings were initiated against publication of misleading medical advertisements in breach of a court undertaking.

Tags : SUPREME COURT   CONTEMPT PROCEEDINGS   PATANJALI  

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