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SC: Del. HC Direction that OPS is Applicable to Paramilitary Forces/CAPF Personnel, Stayed - (13 Aug 2024)

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Supreme Court has stayed an order passed by Delhi High Court directing that the Old Pension Scheme (OPS), in accordance with Central Civil Services (Pension) Rules, 1972 shall also be applicable on paramilitary forces/Central Armed Police Forces personnel.

Tags : SUPREME COURT   OLD PENSION SCHEME   CENTRAL CIVIL SERVICES  

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