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All. HC: Petit. Seeking in Person Appearance Can File Petitions from District Courts’ e-Sewa Kendras - (12 Aug 2024)

CIVIL

The Registrar of Central Public Information Officer, Allahabad High Court , in a reply to an application filed under the Right To Information Act, 2005 has stated that petitioners who seek in person appearance can file their petitions from district courts' e-Sewa Kendras.

Tags : E-SEWA KENDRAS   ALLAHABAD HIGH COURT   RTI ACT  

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