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AP HC: Weightage Marks to be Awarded to Nurses Who Served in COVID-19 Pandemic - (09 Aug 2024)

SERVICE

Andhra Pradesh High Court has held that weightage marks in recruitment should be awarded to nurses who have given their services during COVID-19 pandemic irrespective of whether they have served in Central or State Government healthcare facilities.

Tags : AP HIGH COURT   WEIGHTAGE MARKS   COVID-19 PANDEMIC  

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