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MP HC: Can’t Send Police Constables to Band Practice Without Written Consent - (09 Aug 2024)

CIVIL

Madhya Pradesh High Court while allowing plea by police constables against enlisting them in the police band's without their consent, has held that the police constables would not be sent for training and participation in police band if they have not given their written consent.

Tags : MP HIGH COURT   POLICE CONSTABLES   WRITTEN CONSENT  

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