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SC: Stay on HC Order for Inspection of Shahi Eidgah Mosque Extended Till November - (09 Aug 2024)

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Supreme Court while hearing the case on Krishna Janmabhoomi-Shahi Eidgah Mosque dispute has extended the stay on order passed by Allahabad High Court allowing the inspection of the Shahi Eidgah Mosque by a Court Commissioner, till November.

Tags : SUPREME COURT   SHAHI EIDGAH MOSQUE   COURT COMMISSIONER  

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