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Paris Olympics: Wrestler Vinesh Phogat Approaches Court of Arbitration for Sport - (09 Aug 2024)

ARBITRATION

Wrester Vinesh Phogat who was disqualified from the Paris Olympics for being overweight, has approached the Court of Arbitration For Sport challenging her disqualification.

Tags : VINESH PHOGAT   PARIS OLYMPICS   DISQUALIFICATION  

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