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Waqf (Amendment) Bill 2024 Introduced in Lok Sabha Sent to Joint Parliamentary Committee - (09 Aug 2024)

TRUSTS AND SOCIETIES

The Waqf (Amendment) Bill, 2024 introduced in the Lok Sabha on 08.08.2024 in the ongoing Monsoon Session of Parliament, has been referred to a Joint Parliamentary Committee for wider scrutiny.

Tags : WAQF (AMENDMENT) BILL   LOK SABHA   JOINT PARLIAMENTARY COMMITTEE  

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