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Del. HC: PWD Directed to Inspect Conditions of Washroom and Toilets in Jail Complexes - (08 Aug 2024)

CIVIL

Delhi High Court while dealing with the issue of sanitation in jails, has directed Delhi Government’s Public Works Department (PWD) to look into the conditions of washrooms and toilets in jail premises in the capital and appoint adequate staff for cleaning of washrooms and toilets.

Tags : DELHI HIGH COURT   PUBLIC WORKS DEPARTMENT   WASHROOMS  

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