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Guj. HC: Authorities to Implement Mandatory Requirement of Wearing Helmets by 2 Wheeler Riders - (08 Aug 2024)

MOTOR VEHICLES

Gujarat High Court while dealing with the issue of traffic congestion in Ahmedabad, has directed the authorities to implement the mandatory requirement of wearing of helmet by two wheeler riders including the pillion rider within a period of 15 days.

Tags : GUJARAT HIGH COURT   TRAFFIC CONGESTION   2 WHEELER RIDERS  

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