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SC: Suo Motu Cognizance Taken of Unusual Order Passed by P&H High Court - (07 Aug 2024)

CIVIL

Supreme Court has taken suo motu cognizance of an unusual order passed by the Punjab and Haryana High Court which observed that the Supreme Court has a tendency of to presume that it is more supreme than it actually is.

Tags : SUPREME COURT   SUO MOTU COGNIZANCE   P&H HIGH COURT  

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