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Bom. HC: Merely Pulling Hair or Pushing Woman During Quarrel Doesn’t Outrage Her Modesty - (06 Aug 2024)

CRIMINAL

Bombay High Court has held that pulling hair or pushing a woman during a quarrel does not constitute the offence of outraging the modesty of a woman as during a quarrel it is obvious someone will pull hair of the woman or may push her but that cannot qualify as outraging modesty of the woman.

Tags : BOMBAY HIGH COURT   PULLING HAIR   MODESTY OF WOMAN  

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