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CIC Denies Disclosure of Assets & Liabilities of SEBI Chairman - (14 Jun 2016)

Central Information Commission (CIC) has ruled that disclosure of assets and liabilities of SEBI Chairman Sinha is "likely to cause unwarranted invasion of privacy of the individual" and overturned its own pro-disclosure order of 2014 .

Tags : CENTRAL INFORMATION COMMISSION   SEBI  

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