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SC Extends Stay on Direction by UP & UK Govt. to Eateries on Kanwar Route to Display Names - (06 Aug 2024)

CIVIL

Supreme Court has extended the stay on direction issued by Uttar Pradesh and Uttarakhand governments to eateries along the Kanwariya pilgrim route to display the name of shop owners and the staff hired by them.

Tags : SUPREME COURT   KANWARIYA PILGRIM   SHOP OWNERS  

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