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SC: Term of Justice Gita Mittal Committee Extended by Six Months - (06 Aug 2024)

CIVIL

Supreme Court has extended the term of Justice Gita Mittal Committee for 6 months. The Committee has been constituted by Supreme Court to address the concerns regarding ethnic clashes in Manipur.

Tags : SUPREME COURT   SIX MONTHS   JUSTICE GITA MITTAL  

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