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Rajasthan High Court Issues SOP to Protect Constitutional Rights of Couples - (05 Aug 2024)

CONSTITUTION

Rajasthan High Court after taking notice of the unnecessary harassment and violence faced by couples by their families and others, has issued a Standard Operating Procedure (SOP) to safeguard the constitutional rights of such couples.

Tags : RAJASTHAN HIGH COURT   CONSTITUTIONAL RIGHTS   STANDARD OPERATING PROCEDURE  

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