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Raj. HC: Bail Denied to Man Who Was Not Mentioned in FIR but Accompanied Accused to Crime Scene - (05 Aug 2024)

CRIMINAL

Raj. HC while rejecting the bail application of a man who was not named in FIR but accompanied the accused to the crime scene, has observed that even though the bail applicant did not actively participate in attacking the victim but his involvement in the crime shows the gravity of his role.

Tags : RAJASTHAN HIGH COURT   BAIL APPLICATION   FIR  

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