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Kerala High Court: Not Feasible to Direct Shifting Bio Toilets from Sabarimala to Wayanad - (05 Aug 2024)

CIVIL

Kerala High Court has held that it is not feasible to temporarily give the bio-toilets placed at various places in the trekking path in Sabarimala to the Relief Camps at Wayanad as there is an anticipation of large number of pilgrims for Chingamasapooja.

Tags : KERALA HIGH COURT   BIO-TOILETS   SABARIMALA   RELIEF CAMPS  

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