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All. HC: Cheating in Government Exams Undermines Principles of Meritocracy and Equal Opportunities - (05 Aug 2024)

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All. HC has held that cheating in government exams undermines principles of meritocracy and equal opportunities, which are essential for ensuring fairness in society. Such acts must be dealt with stern hand, as their effects are not limited to an individual but impact society as a whole.

Tags : ALLAHABAD HIGH COURT   MERITOCRACY   EQUAL OPPORTUNITIES  

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