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Del. HC: CBI Directed to Probe into Death of Civil Services Aspirants in Coaching Centre - (03 Aug 2024)

CRIMINAL

Del. HC has directed CBI to probe into the death of three civil services aspirants that occurred due to drowning in an IAS coaching centre basement and observed that such a direction has to be passed considering the seriousness of incident and that it may involve corruption by public servants.

Tags : DELHI HIGH COURT   CBI   COACHING CENTRE  

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